Div. Manager, National Insurance ... vs Mustaq Ahmed Alias Munne Khan And ...
2011 Latest Caselaw 1014 ALL

Citation : 2011 Latest Caselaw 1014 ALL
Judgement Date : 11 April, 2011

Allahabad High Court

Div. Manager, National Insurance ... vs Mustaq Ahmed Alias Munne Khan And ... on 11 April, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1763 of 2001
 

 
Petitioner :- Div. Manager, National Insurance Co. Ltd., Gorakhpur
 
Respondent :- Mustaq Ahmed Alias Munne Khan And Others
 
Petitioner Counsel :- S.K.Mehrotra
 
Respondent Counsel :- Piyush Misra,Devdutt Mukehrjee,O.P.Pandey,S.D.Pandey,S.P.Pandey,S.R. Pandey,V.N. Tewari,Vashistha Tiwari
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Appellant is filing seven copies of the paper book. Let it be taken on record.

Order Date :- 11.4.2011

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