Smt. Krishna Kumari Agrawal vs State Of U.P. Thru' Secretary ...
2011 Latest Caselaw 1013 ALL

Citation : 2011 Latest Caselaw 1013 ALL
Judgement Date : 11 April, 2011

Allahabad High Court

Smt. Krishna Kumari Agrawal vs State Of U.P. Thru' Secretary ... on 11 April, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- SPECIAL APPEAL No. - 294 of 2007
 

 
Petitioner :- Smt. Krishna Kumari Agrawal
 
Respondent :- State Of U.P. Thru' Secretary Revenue Civil Sec. & Others
 
Petitioner Counsel :- K.K. Mishra,Ashih Kumar Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Admit.

Issue notice.

Order Date :- 11.4.2011

Download the LatestLaws.com Mobile App