Vidhan Gupta vs Shushil Kumar Gupta And Others
2011 Latest Caselaw 1012 ALL

Citation : 2011 Latest Caselaw 1012 ALL
Judgement Date : 11 April, 2011

Allahabad High Court

Vidhan Gupta vs Shushil Kumar Gupta And Others on 11 April, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 341 of 2011
 

 
Petitioner :- Vidhan Gupta
 
Respondent :- Shushil Kumar Gupta And Others
 
Petitioner Counsel :- Vishnu Sahai,B. Dayal
 
Respondent Counsel :- J.J.Munir
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Counsel for the appellant states that he has filed a substitution application on the death of respondent No.1 on 4th April, 2011. It is not on record. Office to trace out the same and place it on record.

Order Date :- 11.4.2011

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