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U.P. Jal Nigam Thourgh Chairman & ... vs M/S Shankar Construction Co. & ...
2011 Latest Caselaw 1011 ALL

Citation : 2011 Latest Caselaw 1011 ALL
Judgement Date : 11 April, 2011

Allahabad High Court
U.P. Jal Nigam Thourgh Chairman & ... vs M/S Shankar Construction Co. & ... on 11 April, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 604 of 1993
 

 
Petitioner :- U.P. Jal Nigam Thourgh Chairman & Others
 
Respondent :- M/S Shankar Construction Co. & Others
 
Petitioner Counsel :- Sabha Jeet Yadav,R.C. Gupta
 
Respondent Counsel :- Viresh Misra,Pramod Jain,S.P.Giri
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

List this case  in the next cause list on the illness slip of counsel for the appellants.

Order Date :- 11.4.2011

NS

 

 

 
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