Sher Singh vs Ramesh Chandra Sharma & Another
2011 Latest Caselaw 1010 ALL

Citation : 2011 Latest Caselaw 1010 ALL
Judgement Date : 11 April, 2011

Allahabad High Court

Sher Singh vs Ramesh Chandra Sharma & Another on 11 April, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 103 of 1994
 

 
Petitioner :- Sher Singh
 
Respondent :- Ramesh Chandra Sharma & Another
 
Petitioner Counsel :- G.L. Tripathi,Archana Pandey,Deepak Kumar,Rajendra Kumar Pandey,Rajesh Singh,Rakesh Singh
 
Respondent Counsel :- Shishir Kumar
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

We have seen the office report dated 14.3.2011. In case the paper book are not filed then the case should be listed under Chapter XIII Rule 3 and not under any other heading.

Order Date :- 11.4.2011

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