Kallu Alias Ram Sajiwan vs Harjeet Singh And Others
2011 Latest Caselaw 1009 ALL

Citation : 2011 Latest Caselaw 1009 ALL
Judgement Date : 11 April, 2011

Allahabad High Court

Kallu Alias Ram Sajiwan vs Harjeet Singh And Others on 11 April, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 252 of 2007
 

 
Petitioner :- Kallu Alias Ram Sajiwan
 
Respondent :- Harjeet Singh And Others
 
Petitioner Counsel :- Ram Singh
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Steps have been taken. Office to proceed.

Order Date :- 11.4.2011

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