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Smt. Nirmala Devi & Others vs Bhikam Chand & Others
2011 Latest Caselaw 1008 ALL

Citation : 2011 Latest Caselaw 1008 ALL
Judgement Date : 11 April, 2011

Allahabad High Court
Smt. Nirmala Devi & Others vs Bhikam Chand & Others on 11 April, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 49 of 1995
 

 
Petitioner :- Smt. Nirmala Devi & Others
 
Respondent :- Bhikam Chand & Others
 
Petitioner Counsel :- M.K. Gupta
 
Respondent Counsel :- K.S. Amist,Pradeep Kumar,Swapnil Kumar
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Passed over on the request of  Sri K.S. Amist, counsel for the  respondents.

List in the  next cause list.

Order Date :- 11.4.2011

NS

 

 

 
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