Citation : 2011 Latest Caselaw 1007 ALL
Judgement Date : 11 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 367 of 1994 Petitioner :- New India Insurance Co. Ltd. Respondent :- Smt. Jaibun W/O Rustam Ali & Ors. Petitioner Counsel :- Vineet Saran,A.B.Saran Respondent Counsel :- S.K. Srivastava,A.Hussain,A.P.Pandey,R.A.Akhtar Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
We have seen the office report dated 4.3.2011. The case is listed for final hearing/disposal. The office report states that lower Court record has not come. In case the lower Court record has not come and paper books have not been filed then why the office has not taken care to summon the record and has listed this case unnecessarily. Office will summon the lower Court record and will also explain the reason for the same.
Order Date :- 11.4.2011
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