M/S Manoj Enterprises Through ... vs National Insurance Company Ltd. ...
2011 Latest Caselaw 1006 ALL

Citation : 2011 Latest Caselaw 1006 ALL
Judgement Date : 11 April, 2011

Allahabad High Court

M/S Manoj Enterprises Through ... vs National Insurance Company Ltd. ... on 11 April, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1026 of 2011
 

 
Petitioner :- M/S Manoj Enterprises Through Partner
 
Respondent :- National Insurance Company Ltd. And Others
 
Petitioner Counsel :- A.L. Jaiswal,Sharve Singh
 
Respondent Counsel :- S.M. Haider Zaidi
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Passed over on the request of the counsel for the appellant.

Order Date :- 11.4.2011

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