About the Organization
IBC16 is a blog dedicated to the Insolvency and Bankruptcy Code, 2016. It is an initiative started in an attempt to contribute to India’s burgeoning restructuring community. We believe that a new field of law deserves an appropriately fresh and modern platform.
About the Editorial Internship Opportunity
IBC16 is looking for TWO Assistant Editors to assist the Editor-in-Chief. This will be an online internship, and it will be part-time.
Responsibilities
The responsibilities include but are not limited to:
- Writing well-researched and original articles, summarising IBC judgments
- Conducting interviews of the Insolvency Professionals
- Reviewing submissions for publication on our blog
- Managing IBC16’s social media handles
Eligibility
- The applicant should be in their 3rd/4th year of the five-year law program.
- A genuine interest in insolvency and restructuring laws and familiarity with the Insolvency and Bankruptcy Code, 2016 is a must.
Additionally, the following would be instrumental in the success of an application:
- Prior, demonstrable experience in efficient legal research, judgment analysis, and analytical legal writing
- Strong work ethic and an ability to meet deadlines
- Prior work/internship experience in the area of insolvency and bankruptcy.
- Past editorial experience.
Number of Interns (Assistant Editors) Required
2 (Two)
Stipend
A stipend of Rs. 2500/- per month will be given
Duration
IBC16 is looking for long-term contributors.
However, initially, the internship will be for 3 months starting from April 20, and it may be extended further depending on the intern’s performance and interest.
Click here to visit the official website of IBC16.
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