About H&A Advocates and Solicitors
H&A Advocates and Solicitors are a law firm that prides itself on combining knowledge, experience and expertise to create outcome-oriented solutions and ensure our clients stay ahead of emerging opportunities and possible risks.
H&A Advocates and Solicitors’ areas of expertise include Criminal Matter; Civil Matter; Real Estate; Family Law; Contracts; Administrative, Arbitration & Dispute Resolution.” The Founders of H&A Advocates and Solicitors are Advocate Ashish Garg and Advocate Harsh Vardhan Pabri.
About the Internship
H&A Advocates and Solicitors require interns specifically dedicated to content writing for their website module.
Eligibility
The candidate should be skilful at legal content writing/drafting.
H&A Advocates and Solicitors are looking for a freelancer/student/professional who is proficient in legal content writing and editing legal drafts. Candidates with professional experience shall be preferred.
Number of Interns Required
2-3
Location
The firm is established in Dwarka, Delhi. Although due to the COVID-19 scenario this internship is work from home.
Who can Apply?
Minimum Graduation
Stipend
Will be decided on the basis of Feedback.
Duration of Internship
4 months
Application Procedure
Interview on call.
Kindly email your resume/CV at halawpartners@gmail.com.
Contact
Email ID: halawpartners@gmail.com
Official Link Click Here
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