Introduction:
LatestLaws.com is one of the most popular and widely followed informative Legal Web Portal and E-Magazine in India and has more than 4.30 Lakh Followers on its Facebook page.
LatestLaws.com is now offering 'Lexidem Offline Internship,2022' and it is Free to join!
This is a unique program will help the Student Interns make mark in the Legal Career progression as well act as a stepping stone to the Professional Life.
This program is a boon for Law Students with superior academic credentials, who are willing to learn and inculcate soft skills of Legal Research, Drafting and Legal Journalism basics.
LatestLaws has always recognized and awarded the deserving Student Inters with the bonus opportunities through our highly successful 'Lexidem Online Internship Program. Now with our ‘Lexidem Offline Internship Program,2022’ we aim to give the Students an opportunity to learn the nuances of Legal Writing and Legal profession.
Who can apply?
Students pursuing any LLB or LLM courses, having Learning traits and immense love for honing Legal Writing and Research skills, are most welcome to be a part of our LatestLaws ‘Lexidem Offline Internship,2022' program.
How to Apply?
Interested applicants can email their CV to us with Subject: "Lexidem Offline Internship- "specify the Month"
internship@latestlaws.com along with their sample of two Legal Literary works.
Please Note: This is not an online internship and may suit only those who live in Delhi and National Capital Region.
Duration
The duration will be for 4 - 8 weeks (it can be reviewed on the basis of work performance).
Students are required to bring their own laptops for the internship.
Training Sessions
Regular training sessions will be organized for Law Interns.
Location:
LatestLaws.com headquarter is located in the heart of National Capital in New Delhi at 703-704, Indraprakash Building, Barakhamba Road, Connaught Place, New Delhi, 110001.
How to reach:
The nearest Metro station is Barakhamba Road on the Blue Line of the Delhi Metro.
Delhi Transport Corporation Buses also ply on the Barakhamba Road Bus Stops.
Perks for Offline Law Interns
Some of the perks given to Offline Law Interns are: Joining LatestLaws.com as Law Intern is in itself is a matter of pride. However the Perks include:
- A stipend of Rs. 2,500 per month will be given on achievement of requisite metrics.
- Certificate of Excellence as a ‘Lexidem Law Intern’ from LatestLaws.com which will enhance their CV.
- FREE Blog Publications in Interns Name.
- Exposure and Experience to work with the students from all over India.
- Opportunity to work with the well-established and experienced professionals in the field.
- To learn the professionalism and development of presentation skills, leadership, media relations, team working, time management etc.
- Opportunity to make their special identity as Lexidem Law Intern, LatestLaws in your LinkedIn, Facebook, Insta profiles, Blogs, personal pages etc.
- SPECIAL RECOGNITION will be given for outstanding contribution during events and competitions organised by Lexidem Veritas.
- The position will be contractual basis and Intern appointed can be removed from the assignment without any notice if performance is found unsatisfactory.
- Perks will be increased or decreased on the basis of Intern’s work performance.
What do we expect from a Lexidem Law Interns?
The Law Interns will be an integral part of the Team LatestLaws. As a part of LatestLaws we expect the following from the Law Interns-
- Update LatestLaws.com website on legal issues, news, latest changes in judicial systems of our country.
- The Intern shall update LatestLaws.com portal database on latest amendments and alterations of statutes by domestic as well as international authoritative bodies.
- Research about upcoming Events and News.
- Share the published news posts on LatestLaws Facebook and other Social media platforms.
- Prepare Case Note on the Judgement decided by Supreme Court of India, High Courts, NCDCR, NCLAT and more.
- To submit reports of the events and happening in Law Schools and Colleges.
- To complete the Legal Journalism tasks/works given to them from time to time.
- To follow the code of conduct set forth by the organization and maintain its decorum and privacy at all times and situations.
Lexidem’s Online Law Internship v. Regular Offline Internship
There are peculiarities of this emerging trend of Regular Internships which sets it apart from all other online Internships:
Networking beyond college boundaries
Interns get a wonderful chance to venture out of the comfort zone of their classroom groups and college societies, into the diverse network of Law Firms contacts. Not only Interns will learn from their field experiences, they will learn how to kick-start their careers as well.
Learn certain basic Skills
Lexidem Law Interns shall gain proficiency in specialized abilities and attributes which are taught in a full time internship program. Practical handholding of Interns inculcates basic set of Legal soft skills. Due to the flexibility of work and projects Interns slowly learns to Test their preparedness for real Legal Profession and increase their chances of success as a Professional.
Enhancing the CV
Regular Offline Internship offers a part time work experience; Interns can start working on their CV in College itself and get a head-start over others.
Hence in a nutshell our Regular Lexidem Law Intern would find improved-
1. Time management
2. Team management.
3. People management.
4. Organizing Skills.
5. Connections with the official teams there at that particular organizations.
How to apply?
Interested applicants can email their CV to us with Subject: "Lexidem Offline Internship- "specify the Month"
internship@latestlaws.com along with their sample of two Legal Literary works.
Please Note: This is not an online internship and may suit only those who live in Delhi and National Capital Region.
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