About Spark Legal

Spark Legal is a boutique Indian law firm that brings a solution-oriented approach to help your business reach its full potential.

We provide our clients with a wide variety of services, including M&A, corporate advisory, employment law, contracts, intellectual property and employment law.

About the Opportunity

Spark Legal is inviting applications for a long-term internship with its Learning and Development team. This role is designed for someone curious about how transactions actually take shape and eager to build a deeper understanding of the venture ecosystem.

Starting date: 5 January 2026.

Mode

Remote.

Roles and Responsibilities

You will explore market trends, study how deals evolve over time, and help convert those insights into usable material for our internal knowledge frameworks.

This is not a transaction-execution role, but you will work closely with me to break down real transactions and understand the drivers behind each decision and outcome.

Duration

Minimum 3 months, extendable.

How to Apply?

Interested candidates can send their application to careers@sparklegal.in with a note under 200 words on why you believe you are a good fit.

Application Deadline

7 December 2025.

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