About RTA LAW CHAMBERS
Based in the capital of India, we are a well-established law firm which provides legal services in Litigation, Advisory, Consultation, Arbitrations, Agreement Drafting and retainer services.
Having legal practice spanning across all courts in Delhi-NCR, we have been handling cases with a result-oriented approach, both professionally and ethically and further providing legal consultancy and advisory services.
About the Opportunity
RTA LAW CHAMBERS is inviting applications for an on-site monthly internship starting September 2025. We look forward to working with passionate individuals who wish to learn and grow.
Mode
On-site.
Roles and Responsibilities
The internship will provide hands-on experience in legal research, drafting, and court proceedings.
Eligibility Criteria
We are looking for motivated law students who are keen to gain practical exposure in litigation, commercial laws and arbitration matters.
How to Apply?
Interested candidates may send their applications along with a brief CV to advrtalchambers@gmail.com with the subject line “Application for Internship – September 2025”.
Location
Greater Kailash 1, New Delhi.
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