About the Organization
Jain & Partners is an IPR & Corporate Law Consultancy Firm.The firm deals in Corporate Law, Intellectual Property Law, Foreign Exchange Management Law, Import Export Law and Taxation Law etc.
Work of Internship
Prosecution of Trademarks and Copyrights- including conducting trademark search, filing trademark & Copyright applications, filing replies to the examination report, oppositions and counterstatements.
Location
A-2/238, Sector-8, Rohini, Delhi (near east Rohini metro stn).
Eligibility
Students in the fifth year of their five-year law course.
Students who have already worked in the field of IP are preferred.
Duration: 4 to 8 Months
Stipend: INR 5,000/-
How to Apply?
The willing Candidates can email their updated C.V with a Cover Letter at antrima08soni[at]gmail.com
Contact: 91-11-45537565, 91-11-41536637
The website link is here.
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