About SNR JURIS LLP

At SNR Juris, we pride ourselves on our client-centric approach, which combines deep legal knowledge with a clear understanding of our clients’ business objectives.

Our team of experienced legal professionals is well-versed in a wide array of practice areas, including corporate law, litigation, intellectual property, and regulatory compliance.

We have enclosed our company profile for your review, which details our services, key strengths, and notable achievements.

About the Opportunity

SNR JURIS LLP invites applications from motivated and committed law students for a hybrid internship under the guidance of a Senior Advocate.

The internship offers meaningful exposure to litigation practice, legal drafting, research, and hands-on involvement in live matters.

Mode

Hybrid.

Roles and Responsibilities

  • Conducting legal research and case law analysis
  • Drafting pleadings, applications, and legal notes
  • Assisting in preparation of case briefs and filings
  • Supporting ongoing litigation matters
  • Performing tasks as assigned by the Senior Advocate

Eligibility Criteria

  • Currently enrolled in a recognized law program
  • Strong command over written and spoken English
  • Sound legal research and analytical skills
  • Professional conduct, discipline, and commitment

How to Apply?

Interested candidates may apply by emailing snrjuris@gmail.com with the following:

  • Updated CV
  • Cover Letter
  • A brief statement explaining your interest in interning with SNR JURIS LLP

Only shortlisted candidates will be contacted.

Location

Delhi.

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