About Deepak Upadhyay
He is an advocate with a demonstrated history of working in the Legal Services Industry. Skilled in IPR Law, Banking Law & Civil Litigation Research.
As a lawyer, he contributes to create an ecosystem where intellectual property thrives, managing cybercrime cases with diligence and precision, driving the advancement of the legal community in intellectual property law.
About the Opportunity
Advocate Deepak Upadhyay is looking for a long-term law intern for a litigation-focused practice based in Delhi.
Roles and Responsibilities
- Hybrid in nature, work from office is not mandatory.
- Making research notes.
- There will be regular field work (to courts, government offices, meetings etc)
Eligibility Criteria
- Final year or penultimate year law student
- Currently residing in Delhi
- Strong interest in litigation, with emphasis on trial work
- Good legal research, writing skills and sincerity (non-negotiable)
Duration & Stipend
- ₹10,000 for the first month.
- ₹15,000 per month thereafter.
Performance will be reviewed after every 25 days to assess alignment with the firm’s work standards. Based on the review, the internship may be continued or concluded.
How to Apply?
Candidates willing to commit to the long term and work with accountability may apply via email with their CV and a short writing sample to deepakupadhyay1100@gmail.com.
Location
Delhi.
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