Eligibility/Qualifications
Law student; well versed in English; is able to comprehend and understand instructions quickly; willing to learn; basic knowledge of MS Word & Excel.
Main responsibilities
E-filing on e-court services, drafting (civil & criminal), managing case files, tracking private as well as panel matters, and taking notes in client counsellings/meetings.
No. of Interns required
02
Location
Karkardooma Court (East Delhi)
Timings
09:30 AM to 05:00 PM
Who can apply?
At least a third year law student (of the 5 year course).
Salary/stipend
Performance based.
Duration of Internship
Three-four months
Application Procedure
Send your CV with Subject line as ‘Internship at MUJ Law Chambers, 2025’
Contact
Email: nimbekarmeghna@gmail.com
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