About the Internship

Practice Area: Litigation (SARFAESI Act, Company Law, Banking Laws and other laws)

Role:

  • Assisting in court appearances.
  • Drafting and filing legal documents.
  • Legal research and client coordination.
  • Attending client meetings and case briefing.

Location

Fort (Ballard Pier), Mumbai.

Eligibility

  • Law Students In their First or Second year of Law College.
  • Fair knowledge of court procedures.
  • Good drafting and research skills.
  • Ability to manage deadlines and work independently.

Stipend

Yes (Will be discussed during Interview).

How to Apply?

If you’re passionate about litigation and looking to grow with a dedicated team, send your CV and a brief cover letter to the mail given below with the subject line “Application for Internship”.

Contact

Email: msclawassociate@gmail.com.
Contact No: +91 99203 81548.
Company No: 8657920754.

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