About InADR
Promote peaceful and efficient resolution of disputes to reduce reliance on litigation, thereby alleviating the burden on judicial systems.
While the judiciary’s role is to deliver justice, minor offenses and conflicts can be resolved outside the courtroom, allowing courts to focus on more significant cases.
About the Opportunity
The Institute For Alternative Dispute Resolution (InADR) is pleased to announce internship openings for the month of March 2026!
If you are passionate about mediation, arbitration, negotiation, and ADR practices, this is an excellent opportunity to gain hands-on experience, work with experts, and contribute to the growing culture of consensual dispute resolution.
What They Offer
- Practical exposure to mediation and dispute resolution
- Research and drafting opportunities
- Interaction with ADR professionals
- Experience in cross-border and commercial matters
- Certificate upon successful completion
How to Apply?
Interested candidates can send their applications to info@inadr.in.
Contact Information
For any queries, please contact at 7042383452.
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