About the organisation
Advocate Manisha Tyagi, Advocate Delhi High Court is an independent lawyer, practising in various fields of law including Corporate Law, Taxation and Duty Law, Consumer Protection, Employment.
Internship description
The interns will be required to report at the chamber in Delhi High Court. During the course of the internship, the interns will be required to read case files and do legal research.
Location
136, Lawyers’ Chamber, Delhi High Court, Delhi, India.
Eligibility
All students who are pursuing 3-year or 5-year LLB course can apply for the internship.
How to apply?
Interested candidate can email their updated C.V. with a Cover letter at manishatyagi_law[at]yahoo.co.in.
Contact info
For any queries, you may contact Advocate Manisha Tyagi at 9811007270.
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