About Bombay Chamber (Centre for Mediation and Conciliation)

Established in 1836, the Bombay Chamber of Commerce and Industry is one of the oldest Chambers in the Country. Bombay Chamber has an illustrious history of 190 years.

It is registered under Section 8 of the Companies Act, 2013 (Section 25 of The Companies Act, 1956) a non profit organisation. Chamber has played a significant role in the development of the city.

About the Internship

The Bombay Chamber’s Mediation Centre is inviting applications for a 6-month internship and gain hands-on experience in dispute resolution and court processes.

Responsibilities

  • Assist in mediation sessions & meetings.
  • Stakeholder communication with parties, advocates & courts.
  • Prepare reports & documentation.
  • Support administrative and court-related tasks.

Eligibility

  • Minimum 6-month commitment.
  • Fluent in Marathi (spoken).
  • Strong communication, drafting & interpersonal skills.
  • Professional, discreet & detail-oriented
  • Who Should Apply: Law students, recent graduates, or anyone keen on mediation & dispute resolution.

Location

Mumbai.

Duration

6 months.

How to Apply?

Send your CV to adr@bombaychamber.com (cc: prashant.bais@bombaychamber.com)
Subject: Application for Centre for Mediation and Conciliation Internship.

Contact

Email: adr@bombaychamber.com.

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