About the Organisation
Founded on Dr. B.R. Ambedkar’s vision that education must be free, fearless, and transformative, the Institute of Excellence in Research and Law (I.E.R.L.) began as a single online Constitution class and has evolved into a national academic community.
About the Internship
The Institute of Excellence in Research and Law (I.E.R.L.) is pleased to announce its February 2026 Online Legal Research & Academic Lecture Internship, open to law students across India.
This internship is designed as a online academic programme, combining guided lectures by Subhranil Bhowmik ( Founder of I.E.R.L) with research-oriented exercises, enabling participants to develop a deeper understanding of legal principles, judicial reasoning, statutory interpretation, and academic analysis.
Programme Overview
- Week 1: Understanding the nuances of words used in Section 10 of the Indian Contract Act, 1872, and their legal applicability
- Week 2: Analyzing the technicalities of judicial judgments — ratio decidendi, obiter dicta, framing of legal questions, and judicial narration, with special reference to Kesavananda Bharati v. State of Kerala
- Week 3: Tracing the evolution of the definition of crime through historical and jurisprudential developments
- Week 4: Exploring the substantive and procedural essence of law
Programme Highlights
- Guided academic lectures ensuring conceptual clarity
- Research-oriented exercises to strengthen analytical and interpretative skills
- Emphasis on critical thinking, legal reasoning, and academic articulation
Key Details
- Commencement: 1st week of February 2026
- Mode: Online ; Duration: 4 Weeks
- Fees: Absolutely NO payment — not even for certification
How to Join?
Interested candidates can join Whatsapp group via the link given at the end of the post.
Contact
For any issues or queries, please WhatsApp at 9774387030
For any clarification or further documentation, please feel free to contact us at: ierlacademy2024@gmail.com.
Click here to Join Whatsapp Group.
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