August 9,2018:

US President Donald Trump has nominated Aditya Bamzai, a Prominent Indian-American Law Professor and Legal Expert to an Independent Agency that protects Privacy and Civil Liberties in the Country.

Aditya Bamzai, Professor at University of Virginia’s School of Law, has been nominated by Trump to be a member of Privacy and Civil Liberties Oversight Board for the remainder of a six-year term expiring January, 29, 2020.

Agency works to ensure that efforts by Executive Branch of Government to protect nation from terrorism are balanced with the need to protect privacy and civil liberties.

According to Bamzai’s profile on the university website, He teaches and writes about Civil procedure, administrative law, federal courts, national security law and computer crime.

He joined the University of Virginia School of Law’s faculty as an associate professor in June 2016.

Bamzai has argued cases relating to the separation of powers and national security in the U.S. Supreme Court, Foreign Intelligence Surveillance Court of Review, D.C. Circuit and other federal courts of appeals.

He is a graduate of Yale University and of the University of Chicago Law School, where he was Editor-in-Chief of Law Review

Before entering the Academy, Bamzai served as an attorney-adviser in the Office of Legal Counsel of the U.S. Department of Justice and as an appellate attorney in both private practice and for the National Security Division of the Department of Justice.

Source HT

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