Ukraine parliament’s officials on May 26 introduced a Bill that would recognise Russia’s staunch ally Belarus as a "co-aggressor" and will foster sanctions against Minsk’s regime, as is the case with Moscow. After Ukraine accused Belarus of hosting Russian troops on its territory that launched attacks on Ukraine, it is set to approve a law to impose the economic and other restrictive measures against Russia’s neighbour. Ukraine’s Verkhovna Rada is also developing a mechanism for seizure of assets and scrapping properties rights of Belarus, as it held the state equally accountable for ”actively supporting the military aggression of the Russian Federation against Ukraine.”
According to the norms of international law, Belarus is a co-aggressor, because it voluntarily provided its territory for the Armed Forces of the Russian Federation to commit acts of aggression against Ukraine,” the bill accessed by Russia’s state affiliated agency Tass read on May 26. “Thanks to such support, Russian troops approached Kyiv two days later, capturing the Chernobyl nuclear power plant, the cities of Slavutich, Irpen, the villages of Ivankov, Gostomel, Buchu and other settlements in the north of Ukraine," the document further read.
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