January 09, 2019:
On Wednesday, the Tokyo District Court has rejected a request by lawyers of Carlos Ghosn to end the detention of the ousted Nissan Motor Co. Ltd. chairman, who has been held since his Nov. 19 arrest on accusations of financial misconduct.
Ghosn went on the counter-attack the previous day, declaring his innocence before a court hearing in his first public appearance since his arrest.
His current detention period is set to run until Friday.
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