- Google sued in UK for 3.2 Billion Pounds for alleged “clandestine tracking and collation” of personal information of 4.4 Million iPhone Users
- Aviation Ministry proposes to introduce No Cancellation Charges within 24 Hours of Booking Flight Tickets
- Trump demands Justice Dept to probe if it or FBI spied on his election campaign
- Two men set off a Bomb in an Indian Restaurant in Canada, 15 injured
- President Trump fails his PIO voters, as Indian origin US Citizen face hate attacks
- Hollywood Movie Producer Harvey Weinstein expected to surrender to Police on Charges of Raping a Woman
- Indian American kids are spelling out a new sport in America, the ‘Spelling Bee Contests’
- Pakistan’s Sindh allows divorced or widowed Hindu Women right to remarry
- What is EU’s GDPR or General Data Protection Regulation? How it will impact India?
- Veteran Hollywood Actor Morgan Freeman accused of sexually inappropriate behaviour & harassment by eight women.
- US Federal Court Rules: President Donald Trump may not legally block Twitter users because doing so violates their rights under First Amendment of Constitution. Read Judgment
- Patent Infringement: Apple wins 539 Million Dollar Global Patent Battle against Samsung
- Pakistan to its Ex-ISI Chief: How can you co-author a Book with India’s Ex. RAW Chief?
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