*LatestLaws.com is a proud Media-Partner of 5th National Negotiation Competition organised by Society for Young Advocates and Researchers to be held on 14th-16th October, 2022*

About the Organization

Society for Young Advocates and Researchers (SYAR India) intends to connect young lawyers, law students and researchers on a platform wherein they guide young talents to excel in the field of law. SYAR is helping to educate law students and young lawyers to learn in the most effective manner by improving their skills. SYAR India is dedicated to expand and connect legal fraternity for a common cause through the most enlightening experience and boost their career like never before.

The Mediation & Negotiation Competition Society for Young Advocates and Researchers has been trying to push the limits to educate the upcoming generation of legal professionals to comprehend the value of the Alternative Dispute Resolution mechanism in this fast-paced era. SYAR presents with an opportunity for the law students to hone their skills in the area of Alternative Dispute Resolution and build requisite skills required to be a good a negotiator.

Our third edition is aimed at imparting knowledge and helping students learn requisite skills under the guidance of professional mediators, who are renowned and have a vast
experience in the field. Today, Alternative Dispute Resolution is emerging and we are sure that this competition will add to your learning and will help you in the professional
phase of life.

The Previous Edition of the Competition was won by NALSAR University of Law and the Runner-up team was from Government Law College, Mumbai.

Eligibility and Fee Details

Each Participant must be a current law student, enrolled bonafide on a regular basis in an Undergraduate LL.B. Degree Course or its equivalent conducted by any recognized
institute. A recognized institution shall be entitled to send only three teams to the competition. The registration fee for the competition is set at INR 3000.

Team Composition

A team shall consist of 2 participants who shall act as a “Client” and “Counsel” in the Competition.

Registration Procedure

For Provisional Registration, Click Here.

Platform: Skype

Important Links

For Rulebook, Click Here

Awards

 Winning Team
 Runner up Team
 Best Negotiating Team in Preliminary Round Prize include internship with PSL Advocates & Solicitors and cash awards upto ₹ 20,000.

Important Dates

 Last Date for Provisional Registration: September 15, 2022
 Last Date for Registration: September 20, 2022
 Release of Competition Proposition: October 5, 2022
 Last Date for Seeking Clarifications: October 10, 2022
 Date of Competition Rounds: October 14 – October 16, 2022

For any further clarification, please refer to the rulebook. In case of any queries, please write to us at info.syarindia@gmail.com.

 

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