The District Transport Officer (DTO) has issued an order to all the petrol pumps to not entertain two-wheelers without a helmet at Darbhanga, Bihar.

According to the release, "All the petrol pumps are requested not to entertain two-wheelers without helmets. People without helmets will not be granted oil".

It added, "It is also requested that the drivers of four-wheelers will only be given oil if the seat belt is on".

The new Motor Vehicles Act has enhanced the penalties for driving errors. The Ministry of Road Transport & Highways had notified the provisions of the Motor Vehicles Amendment Act 2019 last month & it was implemented in many states of India from Sept 1. 

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