Divorce cases & psychological issues on the rise
The Kerala Women’s Commission (KWC) has recommended that the State govt make pre- & post-marital counselling compulsory in view of the rising number of divorce cases & psychological issues in families.

“We have come across several cases where family members, especially women, are facing psychological issues,” Kerala Women’s Commission (KWC) member E.M. Radha told . She was speaking on the sidelines of an adalat held at the collectorate on Tuesday.

Citing the cases of 2 govt school teachers, who attended the adalat, she said the husband wanted divorce from wife as she distrusted him.

However, their children wished to remain together. It was found that both were suspected to have dual personality.

They seemed to be having a psychological problem & needed counselling, she added. Even their children were apparently affected by stress & needed counselling, Ms. Radha pointed out.

In many other cases, young couples were found uncompromising on minor issues & wanted to end their relationships, she added.

A common trend
Change in lifestyle, self-sufficiency, & economic independence have brought a huge change in the mindset of people, Ms. Radha said, adding that the trend appeared common across the State.

“Though premarital counselling is common in Christian marriages & in a few other communities, it has mostly remained religious,” Mr. Radha observed. But it could be extended & made compulsory for all pre- & post-marriage couples, she noted.

Middle-aged people
The issues aren't just confined to young couples but have been found prevalent among middle-aged people too.

Earlier, the commission member noted that more women had been approaching the commission with property & financial disputes.

32 cases disposed of
The adalat considered as many as 77 cases, of which 32 cases were disposed of, 6 were reported for further inquiry & action, while 39 cases will be taken up in next adalat, she informed.

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