Chief Justice Mohammad Rafiq launched an Android-based mobile phone app of the High Court of Himachal Pradesh.
Justice Rafiq said that the computer branch of the Registry, in collaboration with NIC scientists, had developed a user-friendly Android-based mobile phone application of the HC with upgraded features such as advocates’ directory, case status, judgments & orders search with multiple options such as the cause list, digital display, free text search, e-gate pass, my diary, important judgments & links for district courts’ websites etc.
He said that with unique features, this app by & large was the best in the country in any high court. It would benefit advocates, litigants & general public. It also has a facility to seek the feedback of the users. He added that the process was on to make the Himachal Pradesh High Court, as well as district courts WiFi, enabled.
The Registrar General, Virender Singh, said that the members of the Bar made the maximum use of the application & valuable suggestions received in this regard would help in its upgrade & improvement to meet the changing needs of different components of the justice delivery system.
Justice Sabina, Justice Tarlok Singh Chauhan, Justice Vivek Singh Thakur, Justice Ajay Mohan Goel, Justice Sandeep Sharma, Justice Chander Bhusan Barowalia, Justice Jyotsna Rewal Dua & Justice Satyen Vaidya were also present. The office-bearers & other members of different Bar associations from the state & District Judges & other judicial officers also participated through the virtual mode.
Upgraded features
The computer branch of the Registry, in collaboration with NIC scientists, has developed a user-friendly Android-based mobile phone application of the High Court with upgraded features such as advocates' directory, case status, judgments & orders.
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