The Indian Society of International Law, New Delhi is organising a “Two-day Workshop on E -Commerce: International and National Perspective” on 10th-11th November 2018 at the ISIL premises.The topics will relate to E Commerce which will include UNCITRAL Model Law on E-Commerce and Indian legal approach; E-Commerce and Taxation, E-Commerce and IPR, Data Protection and Privacy, Cloud Computing, Bitcoins, E Contracts and Indian Legal Discourse etc.

The course will comprise Classroom Lectures, Discussion,Counseling and library consultation, from 10.30 a.m. to 5 p.m.

Registration

  • The course fee would be Rs. 3,000/- for students and Rs. 3,500/- for teachers and lawyers.
  • Maximum 100 participants can be admitted on the basis of first-cum-first serve.
  • Demand drafts shall be drawn in favour of the Indian Society of International Law.

Online registration registration link is here.

At the end of the course, a certificate of attendance will be given to all the participants.

Contact

Email: isil@giasdl01.vsnl.net.in

For Invitation and Physical Registration Form, Click here

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