*LatestLaws.com is a proud Media Partner of Three Day Capacity Building Program (4th Edition) on - "Effectiveness of the Governance, Regulatory and Compliance (GRC) Management (including Roadmap for SMEs Business Transformation & Output Growth - Key to Atmanirbhar Bharat)” to be organised from 26th to 28th July, 2023*
PROGRAM DETAILS
Title: Three Day Capacity Building Program (4th Edition) on - "Effectiveness of the Governance, Regulatory and Compliance (GRC) Management (including Roadmap for SMEs Business Transformation & Output Growth - Key to Atmanirbhar Bharat)”
Date & Venue: 26-28 July, 2023, ibis Coimbatore City Centre
Program Fees:
-Residential – INR 41,890/- (INR 35,500 + 18% GST)
-Non-Residential - INR 24,190/- (INR 20,500 + 18% GST)
• For Individual Nomination
- No Discount is applicable
• For Standard Group of 2 nominations from one organization
- We will be offering a discount of 5% on the Program Fee
• For Prime Group of a minimum of 3 & above nominations from one organization
- We will be offering a discount of 10% for the additional participants.(Example: in case of 4 nominations from one organization, out of 4, 2 nominations will be eligible for 10% discount)
**SPONSORSHIP OPPORTUNITIES ARE AVAILABLE**
Contact Details
For more details, please contact
Mr. Rajesh Batra, Head-Centre for MSME
Indian Institute of Corporate Affairs
E-mail: rajesh.batra@iica.in,
cmsme.iica@gmail.com
Phone: 9871417394, 8595690458
For Detailed Brochure, CLICK HERE
For Program Details, CLICK HERE
For Registration Form, CLICK HERE
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