About Lawful Legal

Lawful Legal is more than just an online platform; it’s a gateway to making law accessible to everyone. Their mission is to provide comprehensive notes on various legal subjects, ensuring that the intricacies of law are easy to understand for all

About Course

The course on Intellectual Property Rights (IPR) offers a comprehensive and specialized program designed to equip participants with a deep understanding of the legal framework, principles, and practices related to intellectual property. This course provides an in-depth exploration of various aspects of IPR, including patents, trademarks, copyrights, trade secrets, and related laws. Through a combination of theoretical knowledge and practical case studies, participants will gain insights into the identification, protection, management, and enforcement of intellectual property rights.

The curriculum covers key topics such as patent drafting and prosecution, trademark registration and enforcement, copyright infringement, licensing agreements, and international aspects of IPR. With an emphasis on real-world applications, participants will develop skills in conducting patent and trademark searches, drafting legal documents, handling disputes, and advising on IPR strategies.

Course Name 

Certificate Course on Intellectual Property Rights.

Eligibility

Law students (including LLM students), graduates, academicians and practitioners

Mode

Recorded classes

Modules

  1. Introduction of Legal Framework of Intellectual Property Rights (IPR)
  2. Principles of Intellectual Property Law
  3. Practices in Intellectual Property Management
  4. Patents: Drafting and Prosecution
  5. Trademarks: Registration and Enforcement
  6. Copyrights: Infringement and Protection
  7. Trade Secrets: Identification and Protection
  8. Licensing Agreements in Intellectual Property
  9. International Aspects of Intellectual Property Rights
  10. Practical Case Studies in IPR
  11. Conducting Patent and Trademark Searches
  12. Drafting Legal Documents for IPR
  13. Handling Disputes in Intellectual Property
  14. Advising on Intellectual Property Rights Strategies

Benefits

  • Taught by an industry expert
  • Interactive online classes
  • Real-world case studies
  • Networking opportunities
  • Certificate of Completion
  • 10000+ Editable Legal Drafts

Course Fees

Rs 500

Last Date to Enrol

30 March

Enrolment Procedure

Click Here to Enrol.

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