Shardul Amarchand and Mangaldaldas & Co. has appointed Priya Subbaraman as Senior Advisor – Regulatory. She will be located at our Delhi office and will be working closely with the Capital Markets and Financial Services team on all regulatory aspects.
Priya has close to three decades of leadership experience in Indian and global financial institutions including stock exchange, investment and commercial banks and securities houses.
Prior to joining SAM & Co., Priya was working as the Chief Regulatory Officer of the National Stock Exchange, where she was a key member of multiple regulatory committees in NSE. She has worked as the head of compliance for corporate, institutional and commercial banking at Standard Chartered Bank. She was also the compliance officer at Goldman Sachs Securities between 2010-15.
Priya holds a bachelors in law and commerce from Mumbai University. She is also a Company Secretary and holds a diploma in Business Finance from The Institute of Chartered Financial Analysts of India.
On Priya’s joining, Managing Partners, Pallavi Shroff and Akshay Chudasama said, “We are delighted to have Priya as part of our firm. We are confident that she will play a pivotal role in our firm's continued success. Her vast experience in the financial and regulatory space is very valuable to us in our growth journey. We look forward to an enriching journey ahead with her and wish her all the success in her new role.”
About Shardul Amarchand Mangaldas & Co.:
Shardul Amarchand Mangaldas & Co., founded on a century of legal achievements, is one of India’s leading full-service law firms. The Firm’s mission is to enable business by providing solutions as trusted advisers through excellence, responsiveness, innovation, and collaboration. SAM & Co. is known globally for its exceptional practices in mergers & acquisitions, private equity, competition law, insolvency & bankruptcy, dispute resolution, capital markets, banking & finance, and projects & infrastructure.
The Firm has a pan-India presence and has been at the helm of major headline transactions and litigations in all sectors, besides advising major multinational corporates on their entry into the Indian market and their business strategy. Currently, SAM has around 812 lawyers including 163 Partners, offering legal services through its offices in New Delhi, Mumbai, Gurugram, Ahmedabad, Kolkata, Bengaluru, and Chennai.
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