LatestLaws.com is a proud Media Partner of 'Lecture Series on Criminal Trial with an Insight of Indian Evidence Act 1872' organised by Law Joint to be held from 22nd Dec- 27th Dec, 2020.
ABOUT EVENT
Title: Lecture Series on Criminal Trial with an Insight of Indian Evidence Act, 1872
Date: 22nd Dec- 27th Dec, 2020v
Timings: 4:00 PM to 6:00 PM
Mode: Zoom
Inaugural Session:
Chief Guest: Honourable Justice KG Balakrishnan, Former CJI
Guest of Honour: Mr. Vivek Narayan Sharma, Ex Jt. Secy. SCAROA
Lectures By: Mr. J.S. Kalra, Advocate Delhi High Court
Regsiteration:
Link- https://forms.gle/N45LqdmhQJYDuKAt7
Fees- ₹1000/-
Early bird at 25% Discount, ₹ 750/- (Available till 19th Dec, 2020)
(E-Certificate will be provided | Physical Certificate on Demand*)
*Courier Charges as applicable*
Payment Details:
PAYTM: 9873312071
G Pay: 9811417312
UPI: kaurs939@oksbi

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