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West Bengal Municipal Employees (Compulsory Retirement) Repealing Act, 1978


West Bengal Municipal Employees (Compulsory Retirement) Repealing Act, 1978 1. Short title and commencement. 2. Repeal of West Ben. Act 2 of 1976. 3. Repe

The West Bengal Municipal Employees (Compulsory Retirement) Repealing Act, 1978

West Bengal Act 9 of 1978

WB090

[28th March, 1978.]

Assent of the Governor first published in the Calcutta Gazette, Extraordinary, dated the 28th March, 1978. An Act to repeal the West Bengal Municipal Employees (Compulsory Retirement) Act, 1976.

Whereas it is considered proper to repeal the West Bengal Municipal Employees (Compulsory Retirement) Act, 1976;

It is hereby enacted as follows:-

  1. Short title and commencement. - (1) This Act may be called the West Bengal Municipal Employees (Compulsory Retirement) Repealing Act, 1978.

(2) It shall be deemed to have come into force on the 23rd day of December. 1977.

  1. Repeal of West Ben. Act 2 of 1976. - The West Bengal Municipal Employees (Compulsory Retirement) Act, 1976, is hereby repealed.
  2. Repeal. - The West Bengal Municipal Employees (Compulsory Retirement) Repealing Ordinance, 1977, shall stand repealed.

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