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University of Calcutta (Matriculation Examination) Act, 1951


University of Calcutta (Matriculation Examination) Act, 1951 (PDF) University of Calcutta (Matriculation Examination) Act, 1951 1. Short title and commencement. 2. Definitions. 3. University of Calcutta not to hold Matriculation or equivalent examination and Board of Secondary Education to hold its Final Examination. The University of Calcutta (Matriculation Examination) Act, 1951

West Bengal Act 30 of 1951

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[Dated 2nd November, 1951]

An Act to provide [or the discontinuance of the Matriculation Examination of the University of Calcutta.

Whereas it is expedient that with effect from the year 1952 the University of Calcutta shall not hold the Matriculation Examination or any examination equivalent thereto;

It is hereby enacted as follows :-

  1. Short title and commencement.- (1) This Act may be called the University of Calcutta (Matriculation Examination) Act, 1951.

(2) It shall come into force on such date as the State Government may, by notification in the Official Gazette, appoint.

  1. Definitions.- In this Act,-

(a) "Matriculation Examination" means the examination commonly known as the Matriculation Examination of the University of Calcutta ; and

(b) "University of Calcutta" means-

(i) prior to the appointed day referred to in clause (b) of section 2 of the Calcutta University Act, 1951, the University of Calcutta as constituted under the Calcutta University Act, 1857 and the Indian Universities Act, 1904,

(ii) and thereafter, the University of Calcutta as constituted under the Calcutta University Act, 1951.

  1. University of Calcutta not to hold Matriculation or equivalent examination and Board of Secondary Education to hold its Final Examination.- Notwithstanding anything to the contrary in any other law, with effect from the year 1952,-

(i) the University of Calcutta shall not hold or cause to be held the Matriculation Examination, or any other examination equivalent thereto; and

(ii) the Board of Secondary Education shall annually or at such intervals as it thinks fit, hold its Final Examination, qualifying for admission to a course of study instituted by the University of Calcutta.

 

West Bengal

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