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Scheduled Areas (State of Rajasthan) Order, 2018


The Scheduled Areas (State of Rajasthan) Order, 2018

Published vide Notification No. G.S.R. 466(E), dated 19.5.2018

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G.S.R. 466(E). - The following Order made by the President is published for general information:-

"C.O.270"

In exercise of the powers conferred by sub-paragraph (2) of paragraph 6 of the Fifth Schedule to the Constitution of India, the President hereby rescinds the Scheduled Areas (State of Rajasthan) Order, 1981, and in consultation with the Governor of that State, is pleased to make the following Order, namely: -

  1. (1) This Order may be called the Scheduled Areas (State of Rajasthan) Order, 2018.

(2) It shall come into force at once.

  1. The areas specified below are hereby redefined to be the Scheduled Areas within the State of Rajasthan:-

(1) Banswara district.

(2) Dungarpur district.

(3) Pratapgarh district.

(4) The following in Udaipur district:

(a) Tehsils of Kotra, Jhadol (erstwhile Phalasia), Lasadia, Salumbar, Sarada, Kherwara, Rishabhdeo and Gogunda;

(b) the following in Girwa tehsil:

(i) Girwa block,

(ii) the following villages of the gram panchayats of block Bargaon as mentioned below: -

(I) Madar, Brahmanon Ki Hunder, Rathoron Ka Gurha, Bandarwara, Ghodan Kalan, Ghoran Khurd and Kaylon Ka Gurha villages of Madar gram panchayat,

(II) Kailashpuri, Raya, Karawari, Mathatha, Nagda, Jhalon Ka Gurha and Munwas villages of Kailashpuri gram panchayat,

(III) Cheerwa, Mohanpura, Shivpuri, Karelon Ka Gurha and Sare villages of Cheerwa gram panchayat,

(IV) Amberi, Bheelon Ka Bedla, Oton Ka Gurha and Pratappura villages of Amberi gram panchayat,

(V) Dheekli and Bada villages of Dheekli gram panchayat,

(VI) Kavita, Barodiya, Ghasiyar and Dangiyon Ka Hundar villages of Kavita gram panchayat,

(VII) Gehloton Ka Was, Beeyal, Kundal Ubeshwarji, Dhar, Badanga and Banadiya villages of Dhar gram panchayat;

(c) the Nauwa, Khadra, Raiji Ka Gurha and Maruwas villages of the Nauwa gram panchayat of Mavli tehsil;

(d) the following villages of the gram panchayats of Vallabhnagar tehsil as mentioned below:-

(I) Mal Ki Toos, Gowala, Phalet, Tank and Brahmanon Ka Roba villages of Mal Ki Toos gram panchayat,

(II) Dhawariya, Kheraphala, Nagaliya, Rani Doongla and Raniya villages of Dhawariya gram panchayat,

(III) Bhopa Khera, Beripura, Hamerpura, Phoosariya and Rayla villages of Bhopa Khera gram panchayat,

(IV) Kundai, Bhamela, Gotipa, Kankariyon Ka Khera, Naharpura alias Narpura, Padma Khera and Sangrampura villages of Kundai gram panchayat.

(5) The following in Rajsamand district:

(a) the following villages of the gram panchayats of Kumbhalgarh tehsil as mentioned below:

(i) Antri, Sandookon Ka Gurha and Baran villages of Antri gram panchayat,

(ii) Kucholi, Keshar and Bawada villages of Kucholi gram panchayat,

(iii) Ora, Dowas and Kodar villages of Ora gram panchayat,

(iv) Peepana, Jetaran and Delwariya villages of Peepana gram panchayat,

(v) Bardara, Udawar, Kalthana and Kotra villages of Bardara gram panchayat;

(b) the following villages of Kaliwas gram panchayat of Nathdwara tehsil, namely, Kaliwas, Barwa, Barwaliya, Beran, Kamli Ka Gurha, Gamethon Ka Nohara, Damawari, Kolar, Munjela, Leelera, Rainiya, Shyamji Ka Gurha, Siyol, Songariya and Tantela.

(6) The following villages of the gram panchayats of Bari Sadri tehsil in Chittorgarh district as mentioned below:

(a) Afron Ka Talab, Linkoda, Sultanpura, Borkhera, Semal Khera, Rughnathpura, Keetkhera, Rati Talai, Rati Chandji Ka Khera, Chandpura, Sabalpura and Gundal Pur villages of Rati Chandji Ka Khera gram panchayat,

(b) Ameerama, Manpura, Parbati, Roop Pura and Maraodiya villages of Ameerama gram panchayat,

(c) Kewalpura (A), Kewalpura Jageer, Rawatpura, Shiv Pura, Tegariyo Ka Phala, Naya Khera, Rani Malya, Kali Bheet, Lachhmipura, Haripura, Shyampura, Jooni Barwal, Kalyanpura and Kewalpura (B) villages of Kewalpura gram panchayat,

(d) Moonjwa, Jaisinghpura, Eklinghpura, Matamagari, Dheekriya Kheri, Pujan Ka Phalian, Payri, Kesharpura, Khankhariya Kheri, Lalpura, Kala Khet and Deepon Ka Talab villages of Moonjwa gram panchayat,

(e) Parsoli, Borundi, Garh Borundi, Sangrampura, Rathoron Ka Khera, Kheri Kalan, Kheri Khurd and Sukhpura villages of Parsoli gram panchayat.

(7) The following villages of the gram panchayats of Bali tehsil in Pali district as mentioned below:

(a) Amliya, Kagdara, Thandi Beri, Laxman Pura Jod and Bothara villages of Amliya gram panchayat,

(b) Kooran, Khetrali, Kolwara, Kotiwada, Kooran Khadra and Khetrali Khada villages of Kooran gram panchayat,

(c) Goriya and Korwa villages of Goriya gram panchayat,

(d) Bheemana, Upla Bheemana, Tani, Urana and Nadiya villages of Bheemana gram panchayat,

(e) Kakradi, Aradwan, Danverli, Sambharwara and Berdi villages of Kakradi gram panchayat,

(f) Malnoo, Heerola and Lalpura villages of Malnoo gram panchayat,

(g) Peepla village of Peepla gram panchayat,

(h) Lundara, Chimanpura and Maldar villages of Lundara gram panchayat,

(i) Koyalavao, Chingta Bhata and Chopa Ki Nal villages of Koyalavao gram panchayat.

(8) The following in Sirohi district:

(a) Aburoad tehsil;

(b) the following villages of the gram panchayats of Pindwara tehsil as mentioned below:

(i) Varli, Kundal, Sabela, Vagdari, Dhanga, Kalumbari and Pindwara (Rural) villages of Varli gram panchayat,

(ii) Moras, Cheeniya Band and Bhadaveri villages of Moras gram panchayat,

(iii) Amli, Thandi Beri, Sadalwa and Malap villages of Amli gram panchayat,

(iv) Gharat, Malera, Navawas, Gadiya and Pahar Kalan villages of Gharat gram panchayat,

(v) Lotana, Apri Khera and Kalabor villages of Loutana gram panchayat,

(vi) Mandwara Khalsa, Khokhri Khera and Varki Khera villages of Mandwara Khalsa gram panchayat,

(vii) Sanwara, Sada Phali, Navawas Dev, Navawas Khalsa and Semli villages of Sanwara gram panchayat,

(viii) Isra, Ker, Ubera and Churli Khera villages of Isra gram panchayat,

(ix) Waloriya village of Waloriya gram panchayat,

(x) Mandwara Deo, Peetari Padar, Kedar Padar and Bor Umri villages of Mandwara Deo gram panchayat,

(xi) Bhoola village of Bhoola gram panchayat,

(xii) Achpura, Kaseenda, Nagpura, Panch Dewal, Block No. 2 and Kotra villages of Achpura gram panchayat,

(xiii) Basant Garh village of Basant Garh gram panchayat,

(xiv) Siwera, Rajpura, Keshavganj and Darla Padar villages of Siwera gram panchayat.

  1. Any reference in the preceding paragraph to a territorial division by whatever name indicated shall be construed as a reference to the territorial division of that name as existing at the commencement of this Order.
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