Rajasthan Food and Civil Supplies Service (Amendment) Rules, 2017 1. Short title and commencement. 2. Amendment of Rule 10. 3. Amendment of Schedule.
Rajasthan Food and Civil Supplies Service (Amendment) Rules, 2017
Published vide Notification No. G.S.R. 49, dated 30.6.2017
rj1054
G.S.R. 49. - In exercise of the powers conferred by the proviso to Article 309 of the Constitution of India, the Governor of Rajasthan hereby makes the following rules further to amend the Rajasthan Food Civil Supplies Service (Amendment) Rules, 2017.
- Short title and commencement.- (1) These rules may be called the Rajasthan Food and Civil Supplies Service (Amendment) Rules, 2017.
(2) They shall come into force with immediate effect.
- Amendment of Rule 10.- In the existing Rule 10 of the Rajasthan Food and Civil Supplies Services Rules, 1976 (hereinafter referred to as the said rules), for the existing expression "18 years". the expression "21 years" shall be substituted.
- Amendment of Schedule.- The existing Schedule appended to the said rules shall be substituted by the following, namely: -
"Schedule
| S. No. | Name of the post | Method of recruitment with percentage | Qualification and experience for direct recruitment | Post from which Promotion to be made | Qualification and experience for promotion | Remarks |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 |
| 1. | Joint Commissioner | 100% by promotion | - | Deputy Commissioner | 5 years' experience on the post mentioned in Col. 5 | - |
| 2. | Deputy Commissioner | 100% by promotion | - | Assistant Commissioner | 5 years' experience on the post mentioned in Col. 5 | - |
| 3. | Assistant Commissioner | 100% by promotion | - | District Supply Officer | 5 years, experience on the post mentioned in Col. 5 | - |
| 4. | District Supply Officer | 50% by direct recruitment (in accordance with provisions of the Rajasthan State and Subordinate (Direct Recruitment by Combined Competitive Examination Rules, 1999; and 50% by promotion | Qualification as laid down in the Rajasthan State and Subordinate Service (Direct Recruitment by Combined Competitive Examination) Rules, 1999 | Enforcement Officer | 5 years, experience on the post mentioned in Col. 5 |

