Fees on Various Documents under Punjab Court Fees Act, 1870
As under P.G.S.T. and C.S.T.
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| 1. | Memorandum of appeal | Rs. 10/- |
| 2 | Application for revision to Commissioner | Rs. 10/- |
| 3 | Application for revision to Tribunal | Rs. 10/- |
| 4 | Application for obtaining copies of record | Rs. 5/- |
| 5 | Application of inspection of record (First hour) | Rs. 5/- |
| 6 | Inspection of record (Subsequent hour or part of hour) | Rs. 2/- |
| 7 | Search fee of documents relating to previous year | Rs. 2/- |
| 8 | For obtaining copy of inspected record | Rs. 2/- |
| 9 | For every entry in a register | Rs. 2/- |
| 10 | For every notice or summons issued by A.A. | Rs. 5/- |
| 11 | For obtaining the copy of every return | Rs. 10/- |
| 12 | Obtaining copy of statement recorded in enquiry | Rs. 10/- |
| 13 | Obtaining the copy of an order on an objection | Rs. 10/- |
| 14 | Obtaining the copy of assessment order | Rs. 10/- |
| 15 | Any other document of which copy is permissible | Rs. 10/- |
| 16 | For every adverse order of assessment | Rs. 2/- |
| 17 | Copy of searched document | Rs. 2/- |
| 18 | Reference to High Court | Rs. 100/- |
| 19 | Registration certificate | Rs. 5/- |
| 20 | Obtaining duplicate copy of registration certificate | Re. 1/- |
| 21 | Obtaining every copy of every entry in the register | Rs. 2/- |
| 22 | For writ of demand | Rs. 3/- |
| 23 | For warrant of arrest | Rs. 10/- |
| 24 | For warrant of attachment | Rs. 6/- |
| 25 | Power of attorney/mukhtarnama | Rs. 2.65 |
| 26 | Fard talbana | Rs. 3/- |
