Mizoram, Agriculture Department (Group 'B' Post) Recruitment (First Amendment) Rules, 1993

Published vide Notification No. A.12018/73/80-APT(B), dated 12th March, 1993

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No. A.12018/73/80-APT(B), the 12th March, 1993. - In exercise of the powers conferred by the proviso to Article 309 of the Constitution of India, the Governor of Mizoram hereby makes the following Rules to amend the Mizoram Agriculture Department's (Group 'A' posts Recruitment Rules, 1992 issued under Notification No. A.12018/73/80-APT (B) dated 21.7.1992 Issue No. 135 namely :

1. Short title and commencement.- (i) These Rules may be called the Mizoram Agriculture Department (Group B post) Recruitment (First Amendment) Rules, 1993.

(ii) They shall deemed to have come into force with effect from 27.7.1992.

2. In the Schedule of the Mizoram Agriculture Department's (Group 'A' posts) Recruitment Rules, 1992 the existing entries under column 3 and 4 for the post of Assistant Potato Development Officer. Spices Development Officer, Assistant Horticulture Officer-cum-Manager (APDO, Sp. D.O. A.H.O.-cum-Manager) the following proviso shall be substituted-

"General State Service Group 'B' (Non-Ministerial)"

"Rs. 2000-60-2300-EB-75-3200-100-3500/-"