Friday, 03, May, 2024
- Stop illegal mining in Aravallis, Supreme Court tells State Govt
- Over 10,500 London Black Cabbies take Uber to Court
- Manish Sisodia contributed to delay in court case, says Delhi Court
- Sexual Harassment Case: JD(S) leader H.D. Revanna files anticipatory bail plea
- 'कॉलेजियम सिस्टम को खत्म करना होगा', याचिका पर CJI चंद्रचूड़ का जवाब- मैं माफी...
- "सतत विकास और पर्यावरण की सुरक्षा के बीच संतुलन बनाना होगा" : अरावली में अवैध खनन पर सुप्रीम कोर्ट
- सीएम आवास के सामने की सड़क को आम जनता के लिए का मामला पहुंचा सुप्रीम कोर्ट
- [Cattle Cruelty] HC directs District Collectors Kakinada and East Godavari to file reports as to how the Government Order has been implemented, Read Order
- HC directs the state to constitute the transgender welfare board within two weeks, Read Order
- The Courts Today By LatestLaws.com| 02.05.2024 |
- सुप्रीम कोर्ट बार एसोसिएशन में अब एक तिहाई महिलाओं की हिस्सेदारी... चुनाव में आरक्षण लागू करने के निर्देश
- राहुल गांधी MP-MLA कोर्ट में नहीं पेश हुए, अब 14 मई को होगी सुनवाई
- Hush Money Case: US Court imposes max penalty of $9,000 on Donald Trump for violating Gag Order
- Village heads to be held accountable if Child Marriages solemnised: High Court
- CBI not under control of Centre: Modi Govt to Supreme Court in case by WB Govt over Agency's overreach
