Saturday, 25, Apr, 2026
 
 
 
Expand O P Jindal Global University
BARE ACTS

Madhya Pradesh Land Revenue Code, 1959


Help us improve! Please suggest corrections.
 

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 
 

Related judgement on Madhya Pradesh Land Revenue Code, 1959

Amresh Shrivastava Vs. State of Madhya Pradesh & Ors., 2025 Latest Caselaw 300 SC The State Of Madhya Pradesh Vs Shilpa Jain & Ors., 2024 Latest Caselaw 206 SC Kotak Mahindra Bank Ltd. Vs. Girnar Corrugators Pvt. Ltd., 2023 Latest Caselaw 10 SC Kotak Mahindra Bank Limited Vs. Girnar Corrugators Pvt. Ltd. & Ors., 2023 Latest Caselaw 5 SC Bajranga (D) by LRS. Vs. State of Madhya Pradesh, 2021 Latest Caselaw 26 SC THE STATE OF MADHYA PRADESH vs. SABAL SINGH (DEAD) BY LRS, 2019 Latest Caselaw 968 SC Gaurav Aseem Avtej Vs. U.P. State Sugar Corporation Ltd. & Ors. [April 20, 2018], 2018 Latest Caselaw 305 SC Yashchandra (D) by LRS. Vs. The State of Madhya Pradesh & Ors. [September 20, 2017], 2017 Latest Caselaw 694 SC Ravindra Ramchandra Waghmare Vs. Indore Municipal Corporation & Ors. [November 29, 2016], 2016 Latest Caselaw 851 SC State of Madhya Pradesh Vs. Maharani Ushadevi [JULY 15, 2015], 2015 Latest Caselaw 455 SC Mahila Ramkali Devi and others Vs. Nandram (D) Thr. LRs. and others [May 14, 2015], 2015 Latest Caselaw 381 SC State of Madhya Pradesh Vs. Nomi Singh And Another [March 24, 2015], 2015 Latest Caselaw 235 SC Tolya etc. Vs. State of M.P. & Another etc. [August 22, 2014], 2014 Latest Caselaw 516 SC Nagar Palika Nigam Vs. Krishi Upaj Mandi Samiti & Ors. [2008] INSC 1727 (14 October 2008), 2008 Latest Caselaw 886 SC Balkrishan Vs. Satyaprakash & Ors [2001] INSC 32 (22 January 2001), 2001 Latest Caselaw 32 SC Rohini Prasad & Ors Vs. Kasturchand & ANR [2000] INSC 101 (3 March 2000), 2000 Latest Caselaw 100 SC Steel Authority of India Ltd. Vs. State of M.P. & Ors [1999] INSC 122 (5 April 1999), 1999 Latest Caselaw 122 SC Mst. Kanchaniya & Ors Vs. Shiv Ram & Ors [1992] INSC 113 (22 April 1992), 1992 Latest Caselaw 113 SC Anant Kibe & Ors Vs. Purushottam Rao & Ors [1984] INSC 82 (17 April 1984), 1984 Latest Caselaw 82 SC Maulana Shamsuddin Vs. Khushi Lal & Ors [1978] INSC 159 (8 September 1978), 1978 Latest Caselaw 159 SC Nathulal Vs. Phoolchand [1969] INSC 291 (16 October 1969), 1969 Latest Caselaw 291 SC State of Madhya Pradesh Vs. Ranojirao Shinde & ANR [1968] INSC 73 (21 March 1968), 1968 Latest Caselaw 73 SC State of Madhya Pradesh & Ors Vs. Sardar D.K. Jadav [1968] INSC 15 (25 January 1968), 1968 Latest Caselaw 15 SC K. P. Chowdhary Vs. State of Madhya Pradesh & Ors [1966] INSC 78 (15 March 1966), 1966 Latest Caselaw 78 SC