Thursday, 28, Mar, 2024
 
 
 
Expand O P Jindal Global University

Karnataka Prevention of Dangerous Activities of Bootleggers, Drug-offenders, Gamblers, Goondas, Immoral Traffice offenders and Slum-Grabbers Act, 1985


Help us improve! Please suggest corrections.
 

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Related judgement on Karnataka Prevention of Dangerous Activities of Bootleggers, Drug-offenders, Gamblers, Goondas, Immoral Traffice offenders and Slum-Grabbers Act, 1985