The Ranchi District Laws Regulation, 1948
Bihar Regulation 2 of 1948
jhr059
[Governor-General's assent published in the Bihar Gazette of the 21st April, 1948]
A Regulation to apply the Bihar and Orissa Aerial Ropeways Act, 1924, to the Ranchi District.
Whereas it is expedient to apply to the Bihar and Orissa Aerial Ropeways Act, 1924, to the Ranchi District;
It is hereby enacted as follows :
- Short title.- This Regulation may be called the Ranchi District Laws Regulation, 1948.
- Application of the Bihar and Orissa Aerial Ropeways Act, 1924 to the Ranchi District.- The Bihar and Orissa Aerial Ropeways Act, 1924, as at present in force in Bihar State, apply to the Ranchi District.
