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Bihar Development of Ayurvedic and Unani Systems of Medicine (Condition of Service of Officers and Servants) Regulations, 1965


Bihar Development of Ayurvedic and Unani Systems of Medicine (Condition of Service of Officers and Servants) Regulations, 1965

Published vide Bihar Government Health Department Notification No. Indm (H) R-2-103/65-1527(5)-H, dated 23-8-1965 and published in Bihar Gazette, Part 2, dated 22.11.1965

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  1. Short title.- These regulations may be called the Bihar Development of Ayurvedicand UnaniSystems of Medicine (Conditions of Service of Officers and Servants) Regulations, 1965.
  2. Salaries, allowances and other conditions of service of officers and servants of the Bihar State Council of Ayurvedic and Unani Medicines.- All questions of pay, allowance, promotions, leave, pension and provident fund relating to the officers and servants other than the Registrar of the State Council of Ayurvedicand Unani Medicines shall be governed by rules applicable to the servants of the State Government of similar status.

 

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