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Punjab Excise Act, 1914


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Related judgement on Punjab Excise Act, 1914

Joseph Shine Vs. Union of India, 2018 Latest Caselaw 953 SC Sukanya Shantha Vs. Union of India & Ors., 2024 Latest Caselaw 627 SC Association of Old Settlers of Sikkim Vs. Union of India, 2023 Latest Caselaw 32 SC INTERNATIONAL SPIRITS AND WINES ASSOCIATION OF INDIA Vs STATE OF HARYANA AND OTHERS, 2019 Latest Caselaw 124 SC Navtej Singh Johar & Ors. Vs. Union of India Thr. Secretary Ministry of Law and Justice [September 6, 2018], 2018 Latest Caselaw 620 SC Justice K S Puttaswamy (Retd.), and ANR. Vs. Union of India and Ors. [AUGUST 24, 2017], 2017 Latest Caselaw 604 SC State of Haryana Vs. Krishan & ANR. [JUNE 09, 2017.], 2017 Latest Caselaw 428 SC Indo Burma Petroleum Corp. Ltd. Vs. Commissioner VAT Delhi & Ors. [May 13, 2016], 2016 Latest Caselaw 395 SC Sukhdev Singh Vs. State of Haryana [December 13, 2012], 2012 Latest Caselaw 741 SC State of U.P. & Ors. Vs. M/s Mohan Meakin Breweries Ltd. & ANR., 2011 Latest Caselaw 739 SC Anuj Garg & Ors Vs. Hotel Association of India & Ors [2007] Insc 1226 (6 December 2007), 2007 Latest Caselaw 13 SC State of Punjab & ANR Vs. M/S Devans Modern Brewaries Ltd. & ANR [2003] INSC 583 (20 November 2003), 2003 Latest Caselaw 576 SC State of Punjab And ANR Vs. M/S. Devans Modern Brewaries & ANR [2003] INSC 581 (20 November 2003), 2003 Latest Caselaw 574 SC Dwarka Dass & Ors Vs. State of Haryana [2002] INSC472 (13 November 2002), 2002 Latest Caselaw 473 SC Steel Authority of India Ltd. Vs. State of M.P. & Ors [1999] INSC 122 (5 April 1999), 1999 Latest Caselaw 122 SC State of Punjab & Ors Vs. M/S. Surinder Kumar & Co. & Ors [1996] INSC 1595 (11 December 1996), 1996 Latest Caselaw 1039 SC Bar Council of India Vs. Aparna Basu Mallick [1994] INSC 60 (25 January 1994), 1994 Latest Caselaw 59 SC State of U.P. Vs. Sheopat Rai [1993] INSC 340 (7 September 1993), 1993 Latest Caselaw 335 SC State of Haryana & Ors Vs. Lal Chand & Ors [1984] INSC 98 (2 May 1984), 1984 Latest Caselaw 98 SC State of Punjab & Ors Vs. Ajudhia Nath & ANR [1981] INSC 112 (7 May 1981), 1981 Latest Caselaw 112 SC State of Haryana & Ors Vs. Jage Ram & Ors [1980] INSC 91 (21 April 1980), 1980 Latest Caselaw 91 SC Satpal & Co. Vs. Lt. Governor of Delhi & Ors [1979] INSC 83 (12 April 1979), 1979 Latest Caselaw 83 SC P. N. Kaushal Vs. Unionof India [1978] INSC 136 (16 August 1978), 1978 Latest Caselaw 136 SC Sham Lal Vs. Iunionof India & Ors [1978] INSC 135 (16 August 1978), 1978 Latest Caselaw 135 SC Lakshmi Narain & Ors Vs. District Excise Officer, Fatehpur & Ors [1978] INSC 134 (16 August 1978), 1978 Latest Caselaw 134 SC Lakhanlal Vs. The State of Orissa & Ors [1976] INSC 249 (15 October 1976), 1976 Latest Caselaw 249 SC Har Shankar & Ors Vs. The Dy. Excise & Taxation Commr. & Ors [1975] INSC 8 (21 January 1975), 1975 Latest Caselaw 8 SC State of Punjab & Ors Vs. Sukh Deb Sarup Gupta [1970] INSC 118 (29 April 1970), 1970 Latest Caselaw 118 SC Karnal Distillery Co. Ltd. Vs. State of Haryana & Ors [1969] INSC 290 (16 October 1969), 1969 Latest Caselaw 290 SC Commissioner of Income-Tax, Punjab Jammu& Kashmir, Himacha Vs. Punjab Distilling Industries Ltd. [1964] INSC 87 (24 March 1964), 1964 Latest Caselaw 87 SC

Click here to view all Supreme Court (SC) Judgements on Punjab Excise Act, 1914