Tuesday, 21, May, 2024
- The World This Week by LatestLaws.com | May 2024 | Week 3 |
- The Courts Today By LatestLaws.com| 20.05.2024 |
- NHRC finds negligence of the authorities in last year’s stray dog attack resulting in the death of a person at the AMU campus, Uttar Pradesh
- एनएचआरसी के हस्तक्षेप से 16 लड़कियों के यौन शोषण के आरोप में नासिक शेल्टर होम के निदेशक के खिलाफ कार्रवाई सुनिश्चित हुई
- ICC Prosecutor seeks arrest warrant for Israeli and Hamas Leaders, including Netanyahu
- AmicusX National Essay Competition 2024 [Prizes Upto INR 8k]: Register by June 7
- Jusristas 2024 –International Essay Competition by Symbiosis Law School, Pune [Cash Prizes Upto Rs. 30k]: Submit by June 9!
- SI-प्लाटून कमांडर भर्ती को लेकर हाईकोर्ट का बड़ा फैसला, महिला अभ्यर्थियों को हटाकर पुरुषों को मिलेगी नियुक्ति
- Delhi HC waives cost imposed on Law Student over 'extraordinary interim bail' for CM Kejriwal
- Police to move Higher Court for permission to try 17-yr-old boy involved in accident as Adult
- कितने नंबर पेज पर है प्रूफ? जल्दी जवाब नहीं दे सका वकील तो भड़क गईं मीलॉर्ड, ठोक दिया जुर्माना
- International Virtual Model United Nations Conference 2024 on Sustainable Futures, Integrating Environmental Stewardship and Public Health [5th June]: Register Now!
- 'बहुत अनौपचारिक है', सुप्रीम कोर्ट ने नए आपराधिक कानूनों के खिलाफ दायर याचिका पर सुनवाई से किया इनकार किया
- SEBI proposes to allow Mutual Funds to invest in Overseas Funds with exposure to Indian Markets
- CfP: Lawfoyer International Journal of Doctrinal Legal Research [Volume 2 Issue 2]: Submit By July 30
