Wednesday, 15, May, 2024
HC rules : 'No Work, No Pay' not absolute, especially if Employer is to blame, Read Judgment
The Courts Today By LatestLaws.com| 14.05.2024 |
Internship Opportunity under Chamber of Adv. V. Rathod, Mumbai [On-site]: Apply Now!
Volunteering Opportunity at Project Saksham 3.0: Apply by May 18!
Shift dairies away from landfills, ramp up milk testing: High Court directs Chief Secretary, FSSAI
Letter Writing Internship at Project 39, NLU Delhi [Remote; 1 Year]: Apply by May 20
Supreme Court grants Gautam Navlakha bail in Bhima Koregaon Case
Legal Content Writing & Content Development at Lets Learn Law, Noida [Rs 5K; 2 Positions; WFH and WFO]: Apply Now!
वकीलों को सुप्रीम कोर्ट से बड़ी राहत, अब उपभोक्ता अदालत नहीं जा पाएंगे क्लाइंट
Job Post: Research Associate for Free Software Project at NLSIU, Bangalore [6 months; Full-time; Paid]: Apply by May 20
CAM advises Blue Coral Investment Holdings Pte. Ltd Y CIA S.R.C and Arjas Steel Employee Benefit Trust in the sale of their entire shareholding to Sandur Manganese & Iron Ores Limited
EVM की CCTV फुटेज संरक्षित रखने की मांग, हाईकोर्ट ने EC को जारी किया नोटिस
Person can't be detained merely because of non-cooperation: Bombay HC quashes LOC against Man
Job Post: Assistant Commissioner at Tamil Nadu Hindu Religious and Charitable Endowments (Administration) [21 Vacancies; Full-time; On-site]: Apply by May 22
Supreme Court asks HCs, Centre and States to comply with Directions to prevent Unnecessary Arrests and Remand
Search Now
Wednesday, 15, May, 2024
Bare Acts
Central Acts
State Acts
Hindi Acts
Case Analysis
Supreme Court
High Courts
Tribunal Courts
Latest News
Corporate Law News
Human Rights News
Intellectual Property News
International News
International Opportunities
Interviews
Law Firm News
Marriage and Divorce News
Tourism News
Petroleum News
Blog
ADR
Arbitration
Conciliation
Lok Adalat
Mediation
Latest Caselaw
Supreme Court
Delhi High Court
Allahabad High Court
Andhra High Court
Bombay High Court
Chattisgarh High Court
Calcutta High Court
Gauhati High Court
Gujarat High Court
Himachal Pradesh High Court
Jammu & Kashmir High Court
Jharkhand High Court
Karnataka High Court
Kerala High Court
Madras High Court
Madhya Pradesh High Court
Meghalaya High Court
Manipur High Court
Orissa High Court
Patna High Court
Punjab & Haryana High Court
Rajasthan High Court
Sikkim High Court
Tripura High Court
Telangana High Court
Uttarakhand High Court
Library
Library
Legal Documents
Legal Forms for Advocates
Legal Dictionary
SC Collegium Resolutions
Law Commission of India Reports
NCRB Reports
Justice Verma Committee Report, 2013
Justice BN Srikrishna Report on Institutionalisation of Arbitration
Legal Maxims
Web Links Directory
Legal FAQs
Circulars & Notices
RBI Circulars
RBI Notices
SEBI Circulars
SEBI Notices
MCA Circulars
MCA Notices
Campus Buzz
Call for Papers
Conferences & Seminars
Courses & Workshops
Debate Competitions
Essay Competitions
Fellowships
Fests, MUNs and Other Competitions
International Opportunities
Internships
Jobs
Moot Court Competitions
Scholarships
Legal Education
Law School Entrance Exams
Law Schools and Colleges in India
Overseas Law Schools
Careers in Law
Judiciary
Supreme Court of India
High Courts
Judicial Service Exams
The Bar
Bar Councils
Bar Associations
हिंदी न्यूज़
Did you Know?
Articles
Guest Post
Contact us
Join Our Newsletter Now!
Bare Acts
Central Acts
State Acts
Hindi Acts
Latest News
Latest News
Articles
Corporate Law News
Human Rights News
Intellectual Property News
Did you Know?
International News
हिंदी न्यूज़
Law Firm News
Marriage and Divorce News
Tourism News
World of Petroleum & Natural Gas
Case Analysis
Supreme Court
High Courts
Tribunal Courts
Cheque Bounce News
Interviews
Legal Services News
Petroleum News
हिंदी न्यूज़
Articles
Latest Caselaw
Supreme Court Judgments
Supreme Court
High Court Judgments
Delhi High Court
Allahabad High Court
Bombay High Court
Calcutta High Court
Madras High Court
Punjab & Haryana High Court
Andhra High Court
Chattisgarh High Court
Gauhati High Court
Gujarat High Court
Himachal Pradesh High Court
Jammu & Kashmir High Court
Jharkhand High Court
Karnataka High Court
Kerala High Court
Madhya Pradesh High Court
Meghalaya High Court
Manipur High Court
Orissa High Court
Patna High Court
Rajasthan High Court
Sikkim High Court
Tripura High Court
Telangana High Court
Uttarakhand High Court
ADR
Arbitration
Conciliation
Lok Adalat
Mediation
Campus Buzz
Campus Buzz
Call for Papers
Conferences & Seminars
Courses & Workshops
Debate Competitions
Essay Competitions
Fellowships
Fests, MUNs and Other Competitions
International Opportunities
Internships
Jobs
Moot Court Competitions
Scholarships
Library
Library
Legal Documents
Legal Forms for Advocates
Legal Dictionary
SC Collegium Resolutions
Law Commission of India Reports
NCRB Reports
Justice Verma Committee Report, 2013
Justice BN Srikrishna Report on Institutionalisation of Arbitration
Legal Maxims
Web Links Directory
Legal Education
Law School Entrance Exams
Law Schools and Colleges in India
Overseas Law Schools
Careers in Law
More
Tags
Legal FAQs
Circulars & Notices
RBI Circulars
RBI Notices
SEBI Circulars
SEBI Notices
MCA Circulars
MCA Notices
Judiciary
Supreme Court of India
SC Collegium Resolutions
Supreme Court Calendar 2023
Supreme Court Bar Association
Supreme Court Advocate-On-Record
High Courts
All High Courts Calendar
High Courts Portals
Judicial Service Exams
Judicial Exam Notice Board
Judicial Services Exam Question Papers
The Bar
Bar Councils
Bar Associations
Guest Post
×
Expand
Category SideBar
Gujarat Sales Tax Act, 1969
Home
Bare Act
State Acts and Rules
Gujarat State Laws
Gujarat Sales Tax Act, 1969
Prev.
Gujarat Sales Tax Act, 1969
Next
Gujarat Sales Tax Act, 1969 .pdf
Help us improve! Please suggest corrections.
Submit
Download the LatestLaws.com Mobile App
Related judgement on Gujarat Sales Tax Act, 1969
State of Gujarat and Anr. Vs. M/s. Saw Pipes Ltd. (known as Jindal Saw Ltd.), 2023 Latest Caselaw 338 SC
Godrej Sara Lee Ltd. Vs. The Excise and Taxation Officer-cum-Assessing Authority & Ors., 2023 Latest Caselaw 75 SC
State of Gujarat Vs. Arcelor Mittal Nippon Steel India Ltd., 2022 Latest Caselaw 75 SC
COMMERCIAL TAX OFFICER AND ANR. vs. MOHAN BREWARIES AND DISTRILLERIES LIMITED, 2020 Latest Caselaw 414 SC
Commissioner of Income Tax – 1, Mumbai Vs. M/S. Hindustan Petroleum Corporation Ltd. [AUGUST 3, 2017], 2017 Latest Caselaw 540 SC
Jindal Stainless Ltd.& ANR. Vs. State of Haryana & Ors. [11th NOVEMBER, 2016], 2016 Latest Caselaw 801 SC
State of Gujarat & ANR. Vs. Ami Pigments Pvt. Ltd. & Ors. Etc. [2009] INSC 210 (4 February 2009), 2009 Latest Caselaw 116 SC
M/S. Mauri Yeast India Pvt. Ltd. Vs. State of U.P. And Another [2008] INSC 621 (10 April 2008), 2008 Latest Caselaw 376 SC
Sree Balaji Rice Mill, Bellary Vs. State of Karnataka [2005] INSC 210 (31 March 2005), 2005 Latest Caselaw 210 SC
Sahakari Khand Udyog Mandali Ltd. Vs. State of Gujarat [1994] INSC 493 (23 September 1994), 1994 Latest Caselaw 487 SC
Hotel Balaji & Ors Vs. State of Andhra Pradesh & Ors [1992] INSC 214 (22 October 1992), 1992 Latest Caselaw 214 SC
Weston Electroniks & ANR Vs. State of Gujarat & ANR [1988] INSC 124 (29 April 1988), 1988 Latest Caselaw 124 SC
Bakul Oil Industries & ANR Vs. State of Gujarat & ANR [1986] INSC 230 (11 November 1986), 1986 Latest Caselaw 230 SC
Hindustan Brown Boveri Ltd. Vs. State of Gujarat [1981] INSC 83 (7 April 1981), 1981 Latest Caselaw 83 SC
About us
Events
Awards
Workshops
Contact us
Grievance Cell
Disclaimer
Hyperlinking Policy
Privacy Policy
Advertise
Media Partner
Legal FAQs